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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(5) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(5)The venue of the elections shall be decided by the Executive Body of the concerned Association or by a person authorized in the bye-laws of that Association.