Section 24(1)(a) in Daman and Diu Value Added Tax Regulation, 2005

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

(a)who has been registered under the Daman and Diu Sales Tax Act, 1964 (4 of 1964), on or before the commencement of this Regulation; and

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