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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(6)(d) in Delhi Motor Vehicles Rules, 1993

(d)at the conclusion of the journey, make reasonable search in the vehicle for any thing left behind by any passenger and shall take into his custody anything so found and further deal with it as given in Rule 70 under the heading "Lost Property"; and