Section 2(1)(d) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(d)"canal officer" means the following Officers of the Water Resources Department namely :-

(i)Chief Engineer;

(ii)Superintending Engineer;

(iii)Executive Engineer;

(iv)Sub-Divisional Officer;

(v)Canal Deputy Collector; and

(vi)Sub-Engineer;

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