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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(2)(iii) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(iii)community policing for the security of senior citizens will be undertaken by Police in conjunction with citizens living in the neighbourhood, Residents' Welfare Associations, Youth volunteers, Non Governmental Organizations etc.