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State of West Bengal - Section

Section 8 in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

8. Making of denominations on weights and measures.

- Every weight or measure [which is manufactured with the intention that it may be, or with the, knowledge that it is likely to be, used in any transaction] [Words substituted for the words 'manufactured for use in any transaction' by W.B. Act 10 of 1965.] shall have the correct denomination thereof marked legibly on it in such manner as may be prescribed.