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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(1)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)All members of audit committee shall be financially literate and at least one member shall have accounting or related financial management expertise.