Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(c) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 (c)'ceiling area' means the extent of land [specified in Section 4 or Section 4-A] [Substituted by Act 10 of 1977, w.r.e.f. 1-1-1975.] to be ceiling area;
