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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(4)Maternity leave may be combined with leave of any kind, but any leave applied for in contribution of the former may be granted only if the request be supported by a Medical Certificate.