Andhra Pradesh High Court - Amravati
Moka Lakshmi vs The Narsapuram Municipality on 19 August, 2021
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: W.P.No.23884 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE 19.08.2021 DR,J At request of the learned counsel for the petitioner, post next week.
Meanwhile, learned counsel for the petitioner is directed to get written instructions with regard to new building constructed by the N.F.D (National Fisheries Development Authority) at 12th Ward.
______ DR,J KK