Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Orissa (Alteration Of Name) Act, 2011 5. Amendment of article 273.— In article 273, in clause (1), for the word “Orissa”, the word “Odisha” shall be substituted.
