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[Cites 0, Cited by 0] [Section 508(1)] [Section 508] [Entire Act]

State of Punjab - Subsection

Section 508(1)(a) in The Punjab Municipal Act, 1999

(a)bathe in or near any lake, tank, reservoir, fountain, cistern, duct, stand pipe, stream or well or any part of any river or other place in the Municipality;