Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 19 in The Maharashtra Industrial Relations Act, 1946 19. Periodical returns to be submitted to Registrar. Every registered union shall submit to the Registrar on such dates and in such manner as may be prescribed, periodical returns of its membership.
