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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2) in The Maharashtra State Board of Technical Education Act, 1997

(2)The Government shall have also the right to address the Board with reference to anything it has conducted or done, or its conducting or doing or intends to conduct or do, and to communicate to the Board its views in the matter.