Madras High Court
M/S. Home Finders Housing Limited vs Josephin Therasa (Died) on 3 December, 2024
CRP.No. 937 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 03.12.2024
CORAM:
THE HONOURABLE MR. JUSTICE R. SAKTHIVEL
Civil Revision Petition No. 937 of 2023
and
Civil Miscellaneous Petition No. 6946 of 2023
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M/s. Home Finders Housing Limited
Represented by its Chairman and
Managing Director
Lamicale Club, Michael Garden,
Tiruvalluvar Salai, Ramapuram
Chennai-600 089. ... Petitioner
Versus
Josephin Therasa (Died)
1.D.A.Selvam
2.L.A.Selvam
3.P.A.Selvam ... Respondents
Prayer: Civil Revision Petition filed under Article 227 of the
Constitution of India, praying to set aside the Order dated February 27,
2023 passed in IA.No. 2 of 2023 in O.S.No. 154 of 2008 on the file of
Subordinate Judge, Poonamallee.
https://www.mhc.tn.gov.in/judis
CRP.No. 937 of 2023
For Petitioner : Mr.J. Saravana Vel
For Respondents : Mr.M.Jagadeesh
2&3 For M/s.M.V.Seshachari
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ORDER
This Civil Revision Petition has been filed seeking to set aside the Order dated February 27, 2023 passed in I.A.No. 2 of 2023 in O.S.No. 154 of 2008 on the file of Subordinate Judge, Poonamallee.
2. Mr.J.Saravana Vel, learned Counsel for the revision petitioner and Mr.M.Jagadeesh representing Mr.M.V.Seshachari, learned Counsel for the respondent Nos.2 and 3 are before this Court.
3. Today, when the matter came up for hearing, Mr.J.Saravana Vel, learned Counsel appearing for the revision petitioner submits that while pending this Civil Revision Petition, the Trial Court dismissed the Suit in O.S.No.154 of 2008 and he has also made an https://www.mhc.tn.gov.in/judis CRP.No. 937 of 2023 endorsement to that effect in the case file. Scanned reproduction of the same is as follows:-
4. In view of the endorsement made by the learned Counsel for the revision petitioner, this Civil Revision Petition is dismissed as withdrawn. The revision petitioner is at liberty to raise all the contentions before the Appellate Court in accordance with law.
Consequently, connected CMP. No. 6946 of 2023 is closed. No cost.
03.12.2024 MSM To The Subordinate Judge, Poonamallee.
https://www.mhc.tn.gov.in/judis CRP.No. 937 of 2023 R. SAKTHIVEL, J MSM CRP.No. 937 of 2023 03.12.2024 https://www.mhc.tn.gov.in/judis