Supreme Court - Daily Orders
Cit Dehradun vs M/S. Enron Oil And Gas Expat Services ... on 7 May, 2014
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ITEM NO.15 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 7144/2014
(From the judgement and order dated 26/11/2012 in ITA No.41/2007
of The HIGH COURT OF UTTARAKHAND AT NAINITAL)
CIT DEHRADUN & ANR Petitioner(s)
VERSUS
M/S ENRON OIL & GAS EXPAT SERVICES INC Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 07/05/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Gaurab Banerji, ASG
Mr. S. Wasim A. Qadri, Adv.
Mr. Sahil Tagotra, Adv.
for Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) 10768 of 2014. (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar