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Gujarat High Court

Bajaj Allianz General Insurance Co Ltd vs Batuksinh Fatehsinh Jadeja Since Decd. ... on 24 March, 2017

Author: Mohinder Pal

Bench: Mohinder Pal

                   C/FA/5362/2008                                              ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                FIRST APPEAL NO. 5362 of 2008

         ================================================================
               BAJAJ ALLIANZ GENERAL INSURANCE CO LTD....Appellant(s)
                                       Versus
            BATUKSINH FATEHSINH JADEJA SINCE DECD. THROUGH HEIRS &
                                 6....Defendant(s)
         ================================================================
         Appearance:
         MR SHALIN N MEHTA, ADVOCATE for the Appellant(s) No. 1
         MR MAULIK J SHELAT, ADVOCATE for the Defendant(s) No. 1.1 - 1.3
         MR PALAK H THAKKAR, ADVOCATE for the Defendant(s) No. 4
         RULE SERVED BY DS for the Defendant(s) No. 2 - 3 , 5
         ================================================================

          CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL

                                       Date : 24/03/2017


                                        ORAL ORDER

In this matter, the name of learned Advocate Mr. Maulik J. Shelat has been shown for the newly added respondent/s.

Today learned Advocate Mr. Maulik J. Shelat has appeared and has requested that he has never filed his Power of Attorney on behalf the above respondents.

Let NOTICE be issued to all the original claimants returnable on 11th APRIL, 2017.

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HC-NIC Page 1 of 2 Created On Sun Aug 13 03:57:31 IST 2017 C/FA/5362/2008 ORDER Sd/-

(MOHINDER PAL, J.) CAROLINE Page 2 of 2 HC-NIC Page 2 of 2 Created On Sun Aug 13 03:57:31 IST 2017