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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(20) in The Bombay Dentists Rules, 1951

(20)The first elections to the Council shall be held by the Registrar of the Dentists Registration Tribunal; and for the said purposes he shall exercise the powers and perform the duties conferred or imposed on the Council and the President and Vice-President by these rules and the preceding rules.