Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in Rajasthan Registration Rules, 1955 17. Special record room. - The central office of record shall be provided, where possible, with a special-record-room for registration records, fitted with racks and presses or strong steel almirahs fastened by secure locks.
