Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(2)(v) in The Rajasthan Value Added Tax Rules, 2006 (v)security required to be furnished as per section 15 of the Act in such form as prescribed in Rule 77: