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Supreme Court - Daily Orders

Google Llc vs Competition Commission Of India on 7 July, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     CA 4098/2023
                                           1


     ITEM NO.29+36                    COURT NO.1                 SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                               Civil Appeal No.4098/2023


     GOOGLE LLC & ANR.                                        Appellant(s)

                                          VERSUS

     COMPETITION COMMISSION OF INDIA & ORS.                   Respondent(s)

     (With   IA   No.119605/2023-GRANT   OF   INTERIM         RELIEF  and       IA
     No.119609/2023-PERMISSION TO FILE LENGTHY LIST           OF DATES and      IA
     No.119608/2023-APPROPRIATE ORDERS/DIRECTIONS)

     WITH C.A. No.4104/2023 (XVII)
     (With IA No.120631/2023-EX-PARTE AD-INTERIM RELIEF)


     Date : 07-07-2023 These appeals were called on for hearing today.


     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Appellant(s)        Mr. Vijayendra Pratap Singh, Adv.
                             Mr. Toshit Shandilya, Adv.
                             Mr. Parthasarthi Jha, Adv.
                             Ms. Sayobani Basu, Adv.
                             Mr. Mohith Gauri, Adv.
                             Mr. Anant Narayan Misra, Adv.
                             Mr. Raghav Shankar, Adv.
                             Mr. Snehasish Mukherjee, AOR

     CA 4104/2023            Mr. N. Venkataraman, ASG
                             Mr. Samar Bansal, Adv.
Signature Not Verified
                             Mr. Tahir Ashraf Siddiqui, AOR
Digitally signed by          Mr. Manu Chaturvedi, Adv.
CHETAN KUMAR
Date: 2023.07.07
16:35:30 IST
Reason:
CA 4098/2023
                                             2


                           Mr. Chandrashekhar Bharadthi, Adv.
                           Ms. Ria Dhawan, Adv.

For Respondent(s)          Mr. N. Venkataraman, ASG
                           Mr. Samar Bansal, Adv.
                           Mr. Tahir Ashraf Siddiqui, AOR
                           Mr. Manu Chaturvedi, Adv.
                           Mr. Chandrashekhar Bharadthi, Adv.
                           Ms. Ria Dhawan, Adv.

                           Mr. T. Sundar Ramanathan, AOR
                           Mr. Abir Roy, Adv.
                           Mr. Vivek Pandey, Adv.
                           Mr. Aman Shankar, Adv.

                           Mr. S.S. Shroff, AOR

                           Mr. Abir Roy, Adv.
                           Mr. Aman Shankar, Adv.
                           Mr. Vivek Pandey, Adv.
                           Mr. Lzafeer Ahmad B. F., AOR

CA 4104/2023               Mr. Vijayendra Pratap Singh, Adv.
                           Mr. Toshit Shandilya, Adv.
                           Mr. Parthasarthi Jha, Adv.
                           Ms. Sayobani Basu, Adv.
                           Mr. Mohith Gauri, Adv.
                           Mr. Anant Narayan Misra, Adv.
                           Mr. Raghav Shankar, Adv.
                           Mr. Snehasish Mukherjee, AOR


               UPON hearing the counsel the Court made the following
                                   O R D E R

1 In view of the letter circulated by the learned counsel on behalf of the appellants, list the Civil Appeals on 14 July 2023.

               (CHETAN KUMAR)                               (SAROJ KUMARI GAUR)
                A.R.-cum-P.S.                               Assistant Registrar