Supreme Court - Daily Orders
Google Llc vs Competition Commission Of India on 7 July, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
CA 4098/2023
1
ITEM NO.29+36 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4098/2023
GOOGLE LLC & ANR. Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(With IA No.119605/2023-GRANT OF INTERIM RELIEF and IA
No.119609/2023-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.119608/2023-APPROPRIATE ORDERS/DIRECTIONS)
WITH C.A. No.4104/2023 (XVII)
(With IA No.120631/2023-EX-PARTE AD-INTERIM RELIEF)
Date : 07-07-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Mr. Vijayendra Pratap Singh, Adv.
Mr. Toshit Shandilya, Adv.
Mr. Parthasarthi Jha, Adv.
Ms. Sayobani Basu, Adv.
Mr. Mohith Gauri, Adv.
Mr. Anant Narayan Misra, Adv.
Mr. Raghav Shankar, Adv.
Mr. Snehasish Mukherjee, AOR
CA 4104/2023 Mr. N. Venkataraman, ASG
Mr. Samar Bansal, Adv.
Signature Not Verified
Mr. Tahir Ashraf Siddiqui, AOR
Digitally signed by Mr. Manu Chaturvedi, Adv.
CHETAN KUMAR
Date: 2023.07.07
16:35:30 IST
Reason:
CA 4098/2023
2
Mr. Chandrashekhar Bharadthi, Adv.
Ms. Ria Dhawan, Adv.
For Respondent(s) Mr. N. Venkataraman, ASG
Mr. Samar Bansal, Adv.
Mr. Tahir Ashraf Siddiqui, AOR
Mr. Manu Chaturvedi, Adv.
Mr. Chandrashekhar Bharadthi, Adv.
Ms. Ria Dhawan, Adv.
Mr. T. Sundar Ramanathan, AOR
Mr. Abir Roy, Adv.
Mr. Vivek Pandey, Adv.
Mr. Aman Shankar, Adv.
Mr. S.S. Shroff, AOR
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv.
Mr. Vivek Pandey, Adv.
Mr. Lzafeer Ahmad B. F., AOR
CA 4104/2023 Mr. Vijayendra Pratap Singh, Adv.
Mr. Toshit Shandilya, Adv.
Mr. Parthasarthi Jha, Adv.
Ms. Sayobani Basu, Adv.
Mr. Mohith Gauri, Adv.
Mr. Anant Narayan Misra, Adv.
Mr. Raghav Shankar, Adv.
Mr. Snehasish Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 In view of the letter circulated by the learned counsel on behalf of the appellants, list the Civil Appeals on 14 July 2023.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Assistant Registrar