Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Karnataka - Subsection Section 204(3) in Karnataka Panchayat Raj Act, 1993 (3)The entire amount collected under sub-section (1) from a panchayat area shall be passed on to the Grama Panchayat of that area
