Bombay High Court
Ganesh Dattatraya Thakur vs The State Of Maharashtra And Others on 11 December, 2020
Author: Shrikant D. Kulkarni
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
(1) 975-wp-1485-2020 & ors
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
975 WRIT PETITION NO.1485 OF 2020
BHARATEE BALAJI RAPATWAR ..PETITIONER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER ..RESPONDENTS
AND
928 WRIT PETITION NO.4782 OF 2020
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930 WRIT PETITION NO.5812 OF 2020
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931 WRIT PETITION NO.6063 OF 2020
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933 WRIT PETITION NO.6252 OF 2020
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936 WRIT PETITION NO.6356 OF 2020
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937 WRIT PETITION NO.6448 OF 2020
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939 WRIT PETITION NO.6453 OF 2020
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941 WRIT PETITION NO.6524 OF 2020
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942 WRIT PETITION NO.6525 OF 2020
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968 WRIT PETITION NO.7913 OF 2020
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976 WRIT PETITION NO.1486 OF 2020
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977 WRIT PETITION NO.1487 OF 2020
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978 WRIT PETITION NO.1488 OF 2020
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979 WRIT PETITION NO.1489 OF 2020
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980 WRIT PETITION NO.1490 OF 2020
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981 WRIT PETITION NO.1672 OF 2020
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982 WRIT PETITION NO.1693 OF 2020
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AND
983 WRIT PETITION NO.1700 OF 2020
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984 WRIT PETITION NO.1800 OF 2020
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985 WRIT PETITION NO.1979 OF 2020
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986 WRIT PETITION NO.2120 OF 2020
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987 WRIT PETITION NO.2467 OF 2020
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988 WRIT PETITION NO.2709 OF 2020
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989 WRIT PETITION NO.2905 OF 2020
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990 WRIT PETITION NO.2923 OF 2020
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991 WRIT PETITION NO.2928 OF 2020
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992 WRIT PETITION NO.3066 OF 2020
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993 WRIT PETITION NO.3300 OF 2020
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994 WRIT PETITION NO.3333 OF 2020
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995 WRIT PETITION NO.3342 OF 2020
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996 WRIT PETITION NO.3346 OF 2020
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997 WRIT PETITION NO.3353 OF 2020
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998 WRIT PETITION NO.3356 OF 2020
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999 WRIT PETITION NO.3758 OF 2020
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1000 WRIT PETITION NO.3773 OF 2020
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1001 WRIT PETITION NO.3946 OF 2020
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1002 WRIT PETITION NO.4087 OF 2020
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1003 WRIT PETITION NO.4791 OF 2020
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1004 WRIT PETITION NO.4796 OF 2020
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1005 WRIT PETITION NO.4797 OF 2020
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AND
1006 WRIT PETITION NO.4798 OF 2020
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1007 WRIT PETITION NO.4799 OF 2020
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1008 WRIT PETITION NO.4800 OF 2020
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1009 WRIT PETITION NO.4801 OF 2020
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1010 WRIT PETITION NO.4826 OF 2020
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1011 WRIT PETITION NO.4842 OF 2020
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1012 WRIT PETITION NO.5211 OF 2020
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1013 WRIT PETITION NO.5212 OF 2020
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1014 WRIT PETITION NO.5213 OF 2020
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1015 WRIT PETITION NO.5214 OF 2020
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1016 WRIT PETITION NO.5215 OF 2020
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1017 WRIT PETITION NO.5216 OF 2020
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1018 WRIT PETITION NO.5253 OF 2020
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1019 WRIT PETITION NO.5254 OF 2020
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1020 WRIT PETITION NO.5255 OF 2020
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1021 WRIT PETITION NO.5256 OF 2020
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1022 WRIT PETITION NO.5257 OF 2020
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1023 WRIT PETITION NO.5258 OF 2020
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1024 WRIT PETITION NO.5259 OF 2020
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1025 WRIT PETITION NO.5260 OF 2020
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1026 WRIT PETITION NO.5261 OF 2020
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1027 WRIT PETITION NO.5262 OF 2020
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1028 WRIT PETITION NO.5263 OF 2020
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AND
1029 WRIT PETITION NO.5264 OF 2020
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1030 WRIT PETITION NO.5265 OF 2020
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1031 WRIT PETITION NO.5423 OF 2020
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1032 WRIT PETITION NO.5543 OF 2020
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1033 WRIT PETITION NO.5544 OF 2020
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1034 WRIT PETITION NO.5545 OF 2020
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1035 WRIT PETITION NO.5546 OF 2020
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1036 WRIT PETITION NO.5547 OF 2020
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1037 WRIT PETITION NO.5549 OF 2020
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1038 WRIT PETITION NO.5550 OF 2020
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1039 WRIT PETITION NO.5551 OF 2020
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1040 WRIT PETITION NO.5552 OF 2020
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1041 WRIT PETITION NO.5553 OF 2020
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1042 WRIT PETITION NO.5554 OF 2020
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1043 WRIT PETITION NO.5555 OF 2020
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1044 WRIT PETITION NO.5556 OF 2020
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1045 WRIT PETITION NO.5557 OF 2020
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1046 WRIT PETITION NO.5558 OF 2020
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1047 WRIT PETITION NO.5559 OF 2020
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1048 WRIT PETITION NO.5560 OF 2020
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1049 WRIT PETITION NO.5561 OF 2020
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1050 WRIT PETITION NO.5562 OF 2020
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1051 WRIT PETITION NO.5563 OF 2020
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AND
1052 WRIT PETITION NO.5564 OF 2020
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1053 WRIT PETITION NO.5565 OF 2020
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1054 WRIT PETITION NO.5566 OF 2020
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1055 WRIT PETITION NO.5567 OF 2020
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1056 WRIT PETITION NO.5568 OF 2020
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1057 WRIT PETITION NO.5569 OF 2020
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1058 WRIT PETITION NO.5570 OF 2020
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1059 WRIT PETITION NO.5573 OF 2020
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1060 WRIT PETITION NO.5574 OF 2020
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1061 WRIT PETITION NO.5575 OF 2020
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1062 WRIT PETITION NO.5577 OF 2020
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1063 WRIT PETITION NO.5586 OF 2020
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1064 WRIT PETITION NO.5587 OF 2020
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1065 WRIT PETITION NO.5615 OF 2020
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1066 WRIT PETITION NO.5637 OF 2020
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1067 WRIT PETITION NO.5638 OF 2020
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1068 WRIT PETITION NO.5653 OF 2020
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1069 WRIT PETITION NO.5654 OF 2020
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1070 WRIT PETITION NO.5663 OF 2020
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1071 WRIT PETITION NO.5825 OF 2020
WITH WP/6192/2020 WITH WP/5828/2020 WITH
WP/5827/2020 WITH WP/5829/2020 WITH WP/5830/2020
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1072 WRIT PETITION NO.5857 OF 2020
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1073 WRIT PETITION NO.5862 OF 2020
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1074 WRIT PETITION NO.5907 OF 2020
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1075 WRIT PETITION NO.5977 OF 2020
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1076 WRIT PETITION NO.6128 OF 2020
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1077 WRIT PETITION NO.6129 OF 2020
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1078 WRIT PETITION NO.6130 OF 2020
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1079 WRIT PETITION NO.6136 OF 2020
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1080 WRIT PETITION NO.6142 OF 2020
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1081 WRIT PETITION NO.6143 OF 2020
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1082 WRIT PETITION NO.6144 OF 2020
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1083 WRIT PETITION NO.6145 OF 2020
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1084 WRIT PETITION NO.6146 OF 2020
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1085 WRIT PETITION NO.6147 OF 2020
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1086 WRIT PETITION NO.6148 OF 2020
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1087 WRIT PETITION NO.6149 OF 2020
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1088 WRIT PETITION NO.6150 OF 2020
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1089 WRIT PETITION NO.6151 OF 2020
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1090 WRIT PETITION NO.6152 OF 2020
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1091 WRIT PETITION NO.6197 OF 2020
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1092 WRIT PETITION NO.6199 OF 2020
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1093 WRIT PETITION NO.6200 OF 2020
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1094 WRIT PETITION NO.6201 OF 2020
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1095 WRIT PETITION NO.6202 OF 2020
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1096 WRIT PETITION NO.6203 OF 2020
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1097 WRIT PETITION NO.6204 OF 2020
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1098 WRIT PETITION NO.6205 OF 2020
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1099 WRIT PETITION NO.6206 OF 2020
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1100 WRIT PETITION NO.6311 OF 2020
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1101 WRIT PETITION NO.6352 OF 2020
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1102 WRIT PETITION NO.6361 OF 2020
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1103 WRIT PETITION NO.6447 OF 2020
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1104 WRIT PETITION NO.6451 OF 2020
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1105 WRIT PETITION NO.6686 OF 2020
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1106 WRIT PETITION NO.6710 OF 2020
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1107 WRIT PETITION NO.6810 OF 2020
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1108 WRIT PETITION NO.6811 OF 2020
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1110 WRIT PETITION NO.7707 OF 2020
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1113 WRIT PETITION NO.7774 OF 2020
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1114 WRIT PETITION NO.7775 OF 2020
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1115 WRIT PETITION NO.8178 OF 2020
...
Mr. Sushant C. Yeramwar, Mr. D. D. Chaudhari and
Mr. R. B. More, Mr. Sagar S. Phatale, Mr. Digambar
B. Shinde, Mr. K. T. Shirrurkar, Mr. P. V.
Jadhavar, Mr. S. M. Vibhute, Mr. Ameya N. Sabnis,
Mr. O. B. Boinwad, Mr. C. V. Dharurkar, Mr. A. S.
Deshpande, Advocates for respective Petitioners in
respective Writ Petitions.
Mr. S. G. Karlekar, Mr. P. S. Patil, Mr. A. R.
Kale, Mr. K. N. Lokhande, Mr. S. P. Tiwari, Mr. K.
B. Jadhavar, Mr. P. K. Lakhotiya, Mr. A. B. Chate,
AGPs for respective Respondents-State in respective
Writ Petitions.
...
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CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATED : 11th DECEMBER, 2020. PER COURT:-
1. At the request of parties, stand over to 05.01.2021.
2. Wherever in the matter there is interim relief, the same is continued till then.
(SHRIKANT D. KULKARNI) (S. V. GANGAPURWALA)
JUDGE JUDGE
Devendra/December-2020 ::: Uploaded on - 12/12/2020 ::: Downloaded on - 13/12/2020 02:57:53 :::