Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(2)(c) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(c)the powers and duties which may be exercised and performed by the Secretary of the Commission under sub-section (2) of section 11 ;