Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(1A)(iii) in The West Bengal Legislature (Members' Pension) Act, 1986 (iii)[ Seven hundred and fifty rupees per mensem with effect from the 1st day of April, 1997.] [Clause (iii) inserted by West Bengal Act 9 of 1997, w.e.f. 1.4.1997.]