There shall be made every year and entered in the copy of the printed dentists register maintained under rule 71, an enumeration of (1) the total number of names of persons entered in register when it was printed; (2) the number added by registration during the year; (3) the number restored to the register; (4) the number removed from the register, stating the section of the Act under which the name has been removed; and (5) the number removed by death.[Penal removals from dental register] [The heading including rules 72-A to 72-Q were added by G. N. of 7.4.1955.]
