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Delhi High Court - Orders

Actis Consumer Grooming Products & Anr vs The State Govt Of Nct Of Delhi & Anr on 17 February, 2021

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~55
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
                             ACTIS CONSUMER GROOMING PRODUCTS & ANR.
                                                                                  ..... Petitioners
                                                Through:    Mr. Amit SIbal, Sr. Adv. with Mr.
                                                            Pranav Badheka, Mr. Karan Kakkar,
                                                            Ms. Gunjan Mangla, Mr. Rajendra
                                                            Barot, Mr. Arman Sharma, Advs.
                                                versus

                             THE STATE GOVT OF NCT OF DELHI & ANR.
                                                                                ..... Respondents
                                                Through:    Mr. Sanjay Lao, ASC with Inspr.
                                                            Pradeep Rai.
                                                            Mr. Sidharth Luthra, Sr. Adv. with
                                                            Mr. Pramod Kr. Dubey, Mr. Zulfikar
                                                            Menon, Mr. Vivek Jain, Ms. Pallavi
                                                            Garg, Advs. for R-2.


                             CORAM:
                             HON'BLE MS. JUSTICE ANU MALHOTRA
                                       ORDER

% 17.02.2021 (through video conferencing) Renotify for 24.03.2021 at 3:30 pm. Interim order to continue.

ANU MALHOTRA, J FEBRUARY 17, 2021 vm Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:18.02.2021 11:46:27 This file is digitally signed by PS to HMJ ANU MALHOTRA.