Delhi High Court - Orders
Actis Consumer Grooming Products & Anr vs The State Govt Of Nct Of Delhi & Anr on 17 February, 2021
Author: Anu Malhotra
Bench: Anu Malhotra
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
ACTIS CONSUMER GROOMING PRODUCTS & ANR.
..... Petitioners
Through: Mr. Amit SIbal, Sr. Adv. with Mr.
Pranav Badheka, Mr. Karan Kakkar,
Ms. Gunjan Mangla, Mr. Rajendra
Barot, Mr. Arman Sharma, Advs.
versus
THE STATE GOVT OF NCT OF DELHI & ANR.
..... Respondents
Through: Mr. Sanjay Lao, ASC with Inspr.
Pradeep Rai.
Mr. Sidharth Luthra, Sr. Adv. with
Mr. Pramod Kr. Dubey, Mr. Zulfikar
Menon, Mr. Vivek Jain, Ms. Pallavi
Garg, Advs. for R-2.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 17.02.2021 (through video conferencing) Renotify for 24.03.2021 at 3:30 pm. Interim order to continue.
ANU MALHOTRA, J FEBRUARY 17, 2021 vm Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:18.02.2021 11:46:27 This file is digitally signed by PS to HMJ ANU MALHOTRA.