Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Rajasthan - Subsection Section 121(5) in Rajasthan Panchayati Raj Act, 1994 (5)The committee shall have -(a)such function relating to district planning as may be assigned to it by the Government; and(b)such powers as may be conferred on it by the Government.
