Supreme Court - Daily Orders
State Of U.P vs Babaloo @ Raj Kumar Maurya on 1 October, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.29 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.).........of 2015
(CRLMP No.16628/2015)
(Arising out of impugned final judgment and order dated 26/08/2014
in CRLA No. 1/2010 passed by the High Court of Judicature at
Allahabad)
STATE OF U.P Petitioner(s)
VERSUS
BABALOO @ RAJ KUMAR MAURYA Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 01/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. D.K. Goswami, Adv.
Mr. Abhinav Malik, Adv.
Mr. Ravi Prakash Mehrotra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. The special leave petition is dismissed.
(Rajni Mukhi) (Tapan Kumar Chakraborty)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2015.10.01
17:02:32 IST
Reason: