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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

State of Haryana - Subsection

Section 277(2)(b) in Haryana Municipal Corporation Act, 1994

(b)what shall be the site or position of each latrine, urinal, bathing or washing place or site and their number on each floor and their clear internal dimensions.