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Madhya Pradesh High Court

Vishndas Parwani vs The State Of Madhya Pradesh on 2 July, 2019

1 MCRC-25063-2019 The High Court Of Madhya Pradesh MCRC-25063-2019 (VISHNDAS PARWANI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 02-07-2019 As prayed by the counsel for the applicant, list after a week.

(J. P. GUPTA) JUDGE Digitally signed by VIJAY LAKSHMI JHA vj2019.07.03 Date: 17:00:48 +05'30'