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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(10) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(10)to computerize and digitize the entire corpus of manuscripts and music and performing arts texts and also to bring out Research Journals of high standard through the University and its various departments.