Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Bihar - Subsection Section 95(18) in Bihar Factories Rules, 1950 (18)[Manufacture, use, storing, handling or manipulating of Benzene or any substance containing Benzene. For this purpose Benzene includes all aromatic hydrocarbons having the chemical formula C6H6] [Added by S.O. 632, dated 30.3.1979.]
