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State of Andhra Pradesh - Section

Section 39 in THE TELANGANA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1960

39. Repeals.

(1)The Hyderabad Ancient Monuments Preservation Act (Hyderabad Act VIII of 1337 Fasli) is hereby repealed.
(2)The Ancient Monuments Preservation Act, 1904 (Central Act 7 of 1904), shall cease to have effect in relation to ancient and historical monuments and archaeological sites and remains declared by or under this Act to be protected monuments or protected areas, except as respects things done or omitted to be done before the commencement of this Act.