Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 45(2)] [Section 45] [Entire Act] State of Punjab - Subsection Section 45(2)(e) in Punjab Apartment and Property Regulation Act, 1995 (e)the form of licence to be issued and the agreement to be entered into under sub-section (3) of section 5;