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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(f) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(f)In case of refusal to allow the Executive Engineer or his authorised agents to enter on any premises for the purpose of inspecting service pipes, fittings and other appliance or to take meter readings;