Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Jharkhand - Subsection

Section 82(2) in The Bihar Primary and Middle Education Rules, 1961

(2)A special mention of the success achieved in this work by the Headmaster and the staff of the school shall be made by the Sub-Inspector of Schools and Sub-divisional Education Officer in the annual confidential reports on the work of such staff.