Section 2(22) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982
(22)["University" means [Sher-i-Kashmir] [Substituted by Act VIII of 1998, Section 5, w.e.f. 20-9-1999.] Universities of Agricultural Sciences and Technology established and incorporated under section 3 of the Act in Kashmir and Jammu Divisions and the word "University" wherever accruing in the Act shall be construed accordingly].
