Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(3) in Telangana Objectionable Performances Prohibition Act, 1956 (3)Every order under sub-section (1) shall be published in the [Telangana Gazette] [Substituted by G.O.Ms.No.45, Law (F) Department dated 01.06.2016.].
