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State of Madhya Pradesh - Section

Section 85 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

85.

Vessels plying for hire with passengers shall be provided with properly constructed closets efficiently protected against the weather and of ample internal capacity of not less than 2-½ feet by 2-½ feet square and 3 feet in height for vessels below 50 feet in height and not less than 3 feet by 3 feet square and 5 feet in height for larger vessels. A clear passage shall be maintained to the closets and they shall be kept clean and in a sanitary condition at all times.