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Union of India - Section

Section 33L in The Drugs And Cosmetics Act, 1940

33L. Application of provisions to Government departments.—

The provisions of this Chapter except those contained in section 33K shall apply in relation to the manufacture for sale, sale or distribution of any Ayurvedic, Siddha or Unani drug by any department of Government as they apply in relation to the manufacture for sale, sale, or distribution of such drug by any other person.