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Bombay High Court

Shreenath Darshan Co -Op. Housing ... vs Shreenath Build Grand Pvt. Ltd on 3 November, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                  Board Sr.No.:-925

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2157 OF 2021

 Kapilkunj Co-operative Housing Society Ltd. ....PETITIONER
            V/S
 State Of Maharashtra And 3 Ors             ....RESPONDENT

WITH WRIT PETITION NO. 2552 OF 2023 Laxmi Manoj Jagirdar ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION LODGING NO. 17385 OF 2023 Sakshi Shankar Shinde ....PETITIONER V/S The Slum Rehabilitation Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 21768 OF 2023 Vipul Mukundbhai Gandhi ....PETITIONER V/S The Joint Charity Commissioner ....RESPONDENT WITH WRIT PETITION LODGING NO. 21997 OF 2023 Page 1/4 ::: Uploaded on - 04/11/2023 ::: Downloaded on - 05/11/2023 03:34:52 ::: Dilip Shantaram Bendal ....PETITIONER V/S Shreenath Corporation ....RESPONDENT WITH WRIT PETITION LODGING NO. 21998 OF 2023 Shreenath Darshan Co -op. Housing Society Ltd.....PETITIONER (proposed) V/S Shreenath Build Grand Pvt. Ltd ....RESPONDENT WITH WRIT PETITION LODGING NO. 22006 OF 2023 Himanshu Rajnikant Mehta ....PETITIONER V/S Shreenath Odhav Developers ....RESPONDENT WITH COURT RECEIVER REPORT NO. 261 OF 2023 In WRIT PETITION 2157 OF 2021 Kapilkunj Co-operative Housing Society Ltd. ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 21669 OF 2023 In WRIT PETITION 2157 OF 2021 Suhana Co-operative Housing Society Ltd. ....PETITIONER V/S Page 2/4 ::: Uploaded on - 04/11/2023 ::: Downloaded on - 05/11/2023 03:34:52 ::: Kapilkunj Co-operative Housing Society Ltd. ....RESPONDENT And 4 Ors WITH INTERIM APPLICATION LODGING NO. 3384 OF 2022 In WRIT PETITION 2157 OF 2021 Rajesh Madhukar Chavan ....PETITIONER V/S Kapilkunj Co-operative Housing Society Ltd. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 7333 OF 2023 In WRIT PETITION 2157 OF 2021 Sakshi Shankar Shinde And 5 Ors ....PETITIONER V/S Kapilkunj Co-operative Housing Society Ltd. ....RESPONDENT And 4 Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 3rd November, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 08/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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