Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 4A in The Goa Salaries and Allowances of Ministers Act, 1964 4A. [* * *] [Section 4A Constituency office allowance was inserted by the Amendment Act 25 of 2002, which has been deleted by the Amendment Act 24 of 2004.]
