Himachal Pradesh High Court
Gmnr vs . Balbir Singh & Others. on 3 June, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
GMNR vs. Balbir Singh & others.
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CMP(M) No. 171 of 2022 3.6.2022 Present: Mr. Anil Chauhan, Advocate, vice counsel for the applicant.
Mr. P. K. Bhatti, Additional Advocate General, for respondent No.3.
Learned counsel for the applicant submits that he could not comply with the previous order dated 25.3.2022 and has taken the steps for the service of respondents No. 1, 2 and 4 to 8 today itself.
Let, respondents No. 1, 2 and 4 to 8 be now served for 15.7.2022.
(Satyen Vaidya) Judge 3rd June, 2022 (kck) ::: Downloaded on - 03/06/2022 20:06:14 :::CIS