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State of Bihar - Section

Section 301 in Bihar Board's Miscellaneous Rules, 1958

301. Supply of Maps.

- The Map Record and Issue Office, Calcutta printed maps published by the Survey of India on the public service on book debit. That office also arranges for the mounting and colouring of maps when required. All charges for freight and postage of parcels must be borne by applicants themselves. Incidental charges for colouring, mounting and binding and maps and for packing are included in the bills submitted. The rules as to the disposal of duplicate and triplicate copies of the invoice, printed thereon, must be strictly adhered to.All applications for printed maps on the public service should be made to the Officer-in-charge, Map Record and Issue Office, 13, Wood Street, Calcutta in the form of the indent prescribed for the purpose and should give full and clear particulars as to the kind of map required and its scale, and any other information that will guide that office in knowing exactly what is required. The mode of transit and the address to which the maps are to be sent should invariably be specified. All addresses should be clearly written.Indent forms for maps on the public service can be obtained from the Officer-in-charge, Map Record and Issue Office, and also from the Deputy Superintendent-in-charge of Press and Forms, Gaya.A catalogue of maps published by the Survey of India is obtainable from the Map Record and Issue Office.