Section 157(2) in West Bengal Co-operative Societies Rules, 2011
(2)Where the accounts of a society are audited by an Audit Officer, not being. a Departmental Officer, the audit fee shall be paid, within a period of three months from the date of submission of the audit report, direct to such audit officer upon proper receipt, if no objection is filed before the Registrar about audit report in the meantime.
