Section 5 in University of Horticultural Sciences Act, 2009
5. Objectives of the University.
- The University shall be deemed to have been established and incorporated with the following objects, namely:-(a)To make provision for imparting education towards development of quality human resource in different branches of study as stated under clause (19) of section 2;(b)To further the advancement of learning including distance education and conducting of research, particularly in horticulture and other allied sciences;(c)To undertake the extension education of such science and technologies, specially for the rural people of the State;(d)To promote partnership and linkages with national and international educational, Industries, research institutes of Semi Government/Government/Private and others;(e)Such other objects as the State Government may by notification in the official Gazette specify from time to time.
