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State of Odisha - Section

Section 166 in Grama Panchayats Rules, 1968

166.

The stock shall be verified half-yearly by the 30th June and the 31st December by such person as may be decided by the Grama Panchayat and the results of verification recorded in the Stock Book. Under no circumstances, the Sarpanch himself shall undertake the half-yearly stock verification.