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State of Assam - Section

Section 47 in The Assam Highway Act, 1989

47. Survey Offices to give special notice to highway authority to made repairs sanitation it necessary.

(1)The Survey Officer shall give a special notice to the highway authority concerned intimating the date and time from which the survey of the highway shall be carried out.
(2)The highways authority shall on receipt of such special notice take such steps as may be deemed necessary to watch the survey proceedings and to make representation ton the Survey Officer whenever it has reason to believe that the interests of the highway are being or likely to be adversely affected.