Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] State of Jharkhand - Subsection Section 63(2)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (iii)provide each child upon his reception with all necessary supplies like clothing, toiletries and such other items required for daily usage.;